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[Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act]

State of Uttarakhand - Subsection

Section 71(1)(b) in Uttarakhand Panchayati Raj Act, 2016

(b)otherwise to control in accordance with any regulation made in this behalf the transaction of business at all meetings of the Kshettra Panchayat.