Bombay High Court
Official Liquidator vs Accentia Technologies Ltd, Cin ... on 30 January, 2019
Author: S.J.Kathawalla
Bench: S.J. Kathawalla
Nitin 1 / 2 923-OLR-15-2019.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
OLR NO. 15 OF 2019
IN
COMPANY APPLICATION NO. 529 OF 2018
IN
COMPANY PETITIONJ NO. 127 OF 2014
In the matter of Companies Act, I of 1956
And
In the matter of Accentia Technologies
Limited (in liquidation)
L & T Finance Limited ... Petitioner
Mr.P.Atchuta Ramaiah - OL a/w. Mr. Mahendhar Aithe - Company Prosecutor,
present.
CORAM : S.J. KATHAWALLA, J.
DATED : 30TH JANUARY,2019 P.C.:
1. Perused the above OLR and the same is allowed in terms of prayer Clause
(a), which is reproduced hereunder :
"(a) In view of para (4) of the report, whether this Court may be pleased to ratify the action of the OL in appointing Mr.Ashish Kamat, Advocate to defend Company Application No. 529 of 2018 in Company Petition No. 127 of 2014 on behalf of the OL in respect of Accentia Technologies Limited (in liquidation)."::: Uploaded on - 31/01/2019 ::: Downloaded on - 01/02/2019 00:32:18 :::
Nitin 2 / 2 923-OLR-15-2019.doc
2. The above OLR is accordingly disposed off.
( S.J.KATHAWALLA, J. ) ::: Uploaded on - 31/01/2019 ::: Downloaded on - 01/02/2019 00:32:18 :::