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State of Uttar Pradesh - Section

Section 74 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

74. Powers and functions of other Committees specified in subsection (1) of Section 64.

- The powers, duties and functions of the [Shiksha Evam Jan Swasthya Samiti, Krishi, Udyog Evam Nirman Samiti and Samata Samiti] [Substituted by U.P. Act No. 9 of 1994.], shall be as provided in this Act or in the rules made in this behalf.