Section 36(4)(a) in D.Y. Patil International University, Pune, Act, 2017

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State of Maharashtra - Subsection

Section 36(4)(a) in D.Y. Patil International University, Pune, Act, 2017

(a)sufficient for :-

(i)generating resources for meeting the recurring expenditure of the University; and

(ii)the savings required for the further development of the University; and