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Union of India - Section

Section 13 in The Armed Forces Tribunal (Practice) Rules, 2009

13. Submission of case files to Registrar. —

On completion of the scrutiny, the Scrutiny Branch shall place the case file duly classified as “A”, “B” or “C” along with the report of scrutiny and the order sheet before the Registrar for his orders. ___________(1) Vide S.R.O. 6(E), dated 11th May, 2009, published in the Gazette of India, Extra., Pt. II, Sec. 4, dated 14th May, 2009.