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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(2) in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Rules, 2007

(2)On receipt of such application, together with such fee, the Controller or any authority designated for the purpose may renew the certificate of registration in Form-G (district level cotton seed dealers) or Form H (state level cotton seed dealers and cotton seed producers)