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Delhi High Court - Orders

Vingro Developers Pvt. Ltd vs Nitya Shree Developers Pvt. Ltd. ... on 12 October, 2023

Author: Dinesh Kumar Sharma

Bench: Dinesh Kumar Sharma

                                    $~4
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           ARB.P. 667/2023
                                                VINGRO DEVELOPERS PVT. LTD.                                                      ..... Petitioner
                                                                                      Through:                 Mr. Mohit Potalia and Mr.Kartikeya
                                                                                                               Rastogi, Advs.
                                                                                      versus

                                                NITYA SHREE DEVELOPERS PVT. LTD. THROUGH ITS
                                                PRINCIPAL OFFICER & ORS.                 ..... Respondents
                                                              Through: Mr. Nityanand Singh, Adv.(VC)

                                                CORAM:
                                                HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                                                      ORDER

% 12.10.2023 As per office note, reply is not on record and is lying under objection. Learned counsel for the respondent undertakes to bring the same on the record.

Let rejoinder thereto, if any, be filed within four weeks with an advance copy to the learned counsel for the respondent.

List on 12.12.2023.

DINESH KUMAR SHARMA, J OCTOBER 12, 2023 Pallavi This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/10/2023 at 21:11:13