Delhi High Court - Orders
Vingro Developers Pvt. Ltd vs Nitya Shree Developers Pvt. Ltd. ... on 12 October, 2023
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 667/2023
VINGRO DEVELOPERS PVT. LTD. ..... Petitioner
Through: Mr. Mohit Potalia and Mr.Kartikeya
Rastogi, Advs.
versus
NITYA SHREE DEVELOPERS PVT. LTD. THROUGH ITS
PRINCIPAL OFFICER & ORS. ..... Respondents
Through: Mr. Nityanand Singh, Adv.(VC)
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 12.10.2023 As per office note, reply is not on record and is lying under objection. Learned counsel for the respondent undertakes to bring the same on the record.
Let rejoinder thereto, if any, be filed within four weeks with an advance copy to the learned counsel for the respondent.
List on 12.12.2023.
DINESH KUMAR SHARMA, J OCTOBER 12, 2023 Pallavi This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/10/2023 at 21:11:13