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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Odisha - Subsection

Section 32(1) in Utkal University of Culture Act, 1999

(1)The Board shall prepare the annual report of the University containing such particulars as the Government may specify covering each financial year and before its final approval, it shall be presented to the Academic Council for its review on or before such date as may be prescribed by the Statutes.