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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Goa - Subsection

Section 50(2)(q) in The Goa, Daman and Diu Weights and Measures (Enforcement) Act, 1968

(q)the fees which may be charged for the grant of licences under section 14 and for verification, reverification, adjustment and stamping of weights and measures and weighing and measuring instruments and the collection and levy of the same;