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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(2)(c) in Tamil Nadu Transparency in Tenders (Public Private Partnership Procurement) Rules, 2012

(c)fails to furnish the required Performance Security at the stage, the tenderer is required to do so as per the tender documents.