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Andhra Pradesh High Court - Amravati

M V S A Kumar, Hyderabad vs M Subrahmanya Priya Supriya, Nellore ... on 4 December, 2019

Author: M.Ganga Rao

Bench: M.Ganga Rao

               THE HON'BLE SRI JUSTICE A.V.SESHA SAI
                                         &
               THE HON'BLE SRI JUSTICE M.GANGA RAO


                 FAMILY COURT APPEAL No.126 of 2016

ORDER:

( per the Hon'ble Sri Justice A.V.Sesha Sai) Sri A.Sai Naveen, learned counsel representing Sri Gudapati Venkateswara Rao, learned counsel for the appellant on record, seeks permission of this Court to withdraw the present Family Court Appeal.

Permission is accorded and the Family Court Appeal is dismissed as withdrawn. Miscellaneous petitions, if any, shall stand closed. There shall be no order as to costs.

__________________ A.V.SESHA SAI,J ___________________ M.GANGA RAO, J 04th December, 2019.

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