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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(d) in Prevention of Food Adulteration (Punjab) Rules, 1958

(d)[ A licence for the whole year shall be issued in Form B and a licence for a period of less than a year shall be issued in Form C. [Substituted by Government of Punjab Notification No. GSR 158/CA 3754/Section 24/66, dated 19.7.1966.]