Section 26(1) in The Maharashtra University of Health Sciences Act, 1998
(1)The Management Council shall consist of the following members, namely:-(i)The Vice-Chancellor, Chairperson;(ii)The Secretary, Medical Education and Drugs Department or Secretary's nominee not below the rank of Deputy Secretary;(iii)The Director of Medical Education and Research;(iv)The Director Health Services;(v)The Director of Ayurveda;(vi)One person nominated by the Chancellor;(vii)One Dean of Faculty nominated by the Senate;(viii)Three members elected by the Academic Council from amongst its members as prescribed by Statutes:Provided that, not more than one person shall be from one faculty;(ix)Four experts in the field of Health Sciences to be nominated by the Chancellor on the recommendation of the Vice-Chancellor one each from the Vidarbha, Marathwada, Western Maharashtra and Konkan Regions.
