Section 5(2)(xli) in The Rabindra Mukta Vidyalaya Act, 2001
(xli)to institute, and to administer, such Provident Fund for the benefit of the officers and other employees of the [Council] [Word substituted for the word 'Vidyalaya' by W.B. Act 13 of 2006.] as may be prescribed by rules made under this Act;