Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Telecom Regulatory Authority Of India - Subsection Section 3(iii) in Telecommunication Interconnection (Charges and Revenue Sharing) Regulation, 1999 (iii)No service provider shall discriminate between service providers in the matter of levying of charges for interconnection.
