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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(7) in Telangana Public Security Act, 1992

(7)If the articles seized is livestock or is of a perishable nature, the Competent Authority may, if he thinks it expedient order the immediate sale thereof and the proceeds of the sale shall be disposed of in the manner herein provided for the disposal of the other articles.