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[Cites 0, Cited by 0] [Section 100] [Entire Act]

State of Haryana - Subsection

Section 100(3) in Punjab Cinemas (Regulation) Rules, 1952

(3)Video films shall not be exhibited in a totally dark room or auditorium. A dim light approximately of 25 to 60 watts bulb, shall be kept on throughout the exhibition of films. The bulb shall be placed at right angles to the line of vision of the public.