Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 3] [Entire Act] State of Himachal Pradesh - Subsection Section 3(d) in Himachal Pradesh Legislative Assembly Members (Removal of Disqualifications) Act, 1971 (d)the office of the Chief Parliamentary Secretary or Parliamentary Secretary;
