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[Cites 0, Cited by 0] [Section 350(1)] [Section 350] [Entire Act]

State of Odisha - Subsection

Section 350(1)(a) in The Orissa Municipal Corporation Act, 2003

(a)enter upon and pass through any land within or outside the city adjacent to or in the vicinity of such water works, to whomsoever such land may vest; and