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State of Tamilnadu - Section

Section 29 in Tamil Nadu Private Universities Act, 2019

29. Planning Board.

(1)The Planning Board shall be the principal planning body of a Private University. The Planning Board shall ensure that the infrastructure and academic support system meets the norms prescribed by the regulatory bodies.
(2)The constitution of the Planning Board, the term of office of its members and its powers and functions shall be such as may be prescribed.