Section 24(1)(C) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 24(1)(C) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(C)Within twelve months before the date of subscriber's retirement on superannuation from the amount of subscription and interest thereon standing to the credit in the Fund, without linking to any purpose.

Legal Document View

Unlock Advanced Research with PRISMAI

Telecom Regulatory Authority Of India - Subsection

Section 24(1)(C) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003