Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10B] [Entire Act] Union of India - Subsection Section 10B(3) in The Employee's Compensation Act, 1923 (3)Nothing in this section shall apply to factories to which the Employees' State Insurance Act, 1948 (34 of 1948), applies.