Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Kerala High Court

Kavara Samudhayam vs H. Nizamudeen on 4 March, 2025

OP(C) No.567/2025                             1/1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                      THE HONOURABLE MR.JUSTICE BASANT BALAJI
             Tuesday, the 4th day of March 2025 / 13th Phalguna, 1946
                               OP(C) NO. 567 OF 2025
            OS 680/2018 OF PRINCIPAL MUNSIFF COURT, THIRUVANANTHAPURAM
   PETITIONER/PLAINTIFF:

          KAVARA SAMUDHAYAM (MARAMANGALAM KAVARA SAMUDHAYAM), TC 38/1260,
          SABHAPATHI COIL STREET, CHALAI, THIRUVANANTHAPURAM- 695036
          REPRESENTED BY ITS SECRETARY, J.SUNDAR, S/O LATE JAYARAM, AGED 56
          YEARS, RESIDING AT MEENA ILLAM, PALAYATH STREET, ARYASALA,
          THIRUVANANTHAPURAM., PIN - 695036

   RESPONDENTS/DEFENDANTS:

       1. H. NIZAMUDEEN S/O HASSAN, RESIDING AT HASSAN MANZIL, SABHAPATHI COIL
          STREET, CHALAI, THIRUVANANTHAPURAM., PIN - 695036
       2. PARAMESWARAN NAIR S/O NARAYANA PILLAI, HOUSE NO. VP VIII/746,
          THUDALIMOOLA, MALAYAM, VILAVOORKKAL VILLAGE, THIRUVANANTHAPURAM, PIN
          - 695571
       3. NADEERA BHANU D/O AYISHA, SUN RISE VEEDU, TC 21/1180, NCC ROAD,
          PEROORKADA P.O., KUDAPPANAKUNNU VILLAGE, THIRUVANANTHAPURAM, PIN -
          695005
       4. RAMEEZA NIZAM @ RAMEEZA BEEVI W/O H. NIZAMUDEEN, RESIDING AT HASSAN
          MANZIL, TC 38/23, SABHAPATHI COIL STREET, CHALAI,
          THIRUVANANTHAPURAM., PIN - 695036

        Op (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings in O.S.No.680/2018 pending before the Principal
   Munsiff Court.
        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of OP(C) and upon hearing the arguments of
   J.G.SYAMNATH Advocate for the petitioner the court passed the following:
                                      ORDER

Issue notice to the respondents by speed post.

Registry shall get a report from the Appellate Authority, Alappuzha as to the present status of Appeal No.54/2011, and from Munsiff Court, Thiruvananthapuram regarding the status of OS 680/2018.

There will be an interim stay on trial of OS.680/18 for one week.

Post on 11/03/2025.

Sd/- BASANT BALAJI JUDGE 04-03-2025 /True Copy/ Assistant Registrar