Punjab-Haryana High Court
State Of Haryana And Another vs Pardeep Narayan on 31 August, 2023
Bench: Ravi Shanker Jha, Vikas Bahl
Neutral Citation No:=2023:PHHC:113634-DB
2023:PHHC:113634-DB
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH
Letters Patent Appeal No. 1204 of 2023 (O&M)
Date of Decision: 31.08.2023.
State of Haryana and another .....Appellants
versus
Pardeep Narayan .....Respondent
CORAM: HON'BLE MR.JUSTICE RAVI SHANKER JHA, CHIEF JUSTICE
HON'BLE MR. JUSTICE VIKAS BAHL, JUDGE
Present : Mr. Deepak Balyan, Addl. Advocate General, Haryana,
for the appellants.
****
RAVI SHANKER JHA, CHIEF JUSTICE (oral) Learned State counsel appearing for the appellants prays for and is permitted to withdraw the appeal with liberty to file a properly constituted appeal.
The appeal is dismissed as withdrawn with the liberty aforesaid.
(RAVI SHANKER JHA) CHIEF JUSTICE (VIKAS BAHL) JUDGE 31.08.2023 ravinder Whether speaking/reasoned √Yes/No Whetherreportable Yes/No√ Neutral Citation No:=2023:PHHC:113634-DB 1 of 1 ::: Downloaded on - 18-09-2023 00:52:55 :::