Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 147] [Entire Act] State of Jammu-Kashmir - Subsection Section 147(12) in Jammu and Kashmir Forest (Protection) Force Rules, 2012 (12)In order to preclude the possibility of misfires and live rounds being mixed with fired cases, proper precautions should be taken.
