Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35A] [Entire Act] State of Bihar - Subsection Section 35A(b) in The Bihar and Orissa Local Self-Government Act, 1885 (b)for compelling members of [any establishment] [Substituted for 'its establishments' by B and O Act 1 of 1923.] to make contributions to such Fund;
