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[Cites 0, Cited by 0] [Section 34A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34A(2) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

(2)Such scheme may consist of construction of bridges on rivers, major roads, highways, city level water supply and sewage systems or other similar activities.