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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Rajasthan - Subsection

Section 49(ii) in Rajasthan Land Revenue (Land Records) Rules, 1957

(ii)Every Patwari while attending the Tehsil will bring with him the Order book (form P-5) in which tire office Qanungo will dictate all necessary orders and circulars and/will sign at the end of each such order and circular.