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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(a) in The Tamil Nadu Betting Tax Act, 1935

(a)cause accounts to be kept in the prescribed maimer of ah sums paid into every totalizator used, and of all sums paid or agreed to be paid to every bookmaker by backers in consequence of bets made by them at such meeting.