Supreme Court - Daily Orders
M/S Sun Pharma Laboratories Limited ... vs Principle Commissioner Of Income Tax -1 ... on 14 March, 2023
Author: Sanjay Kumar
Bench: Sanjay Kumar
ITEM NO.1603 COURT NO.6 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s).505-519/2022
M/S SUN PHARMA LABORATORIES LIMITED [FORMERLY KNOWN AS SUN PHARMA
MEDICATION P. LTD.] Petitioner(s)
VERSUS
PRINCIPLE COMMISSIONER OF INCOME TAX -1 VADODARA & ANR.
Respondent(s)
(FOR ADMISSION and IA No.32939/2022-EX-PARTE STAY)
Date : 14-03-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s) Ms. Mahua Kalra, AOR
Mr. Mayank Nagi, Adv.
Mr. Tarun Singh, Adv.
For Respondent(s) Mr. Raj Bahadur Yadav, AOR
Mr. Jayant K Sud, A.S.G.
Mr. Shashank Bajpai, Adv.
Mr. Adit Khorana, Adv.
UPON hearing the counsel, the Court made the following
O R D E R
Though time was granted to the respondents to file their counter affidavit as long back as on 28.03.2022, Mr. Shashank Bajpai, learned counsel for the respondents, seeks some more time to do so. One last opportunity is granted to the respondents to do the needful.
List these matters after two weeks.
Signature Not Verified (GAGANDEEP SINGH CHADHA) Digitally signed by Neetu Khajuria Date: 2023.03.15 (RANJANA SHAILEY) SENIOR PERSONAL ASSISTANT 15:56:46 IST Reason: COURT MASTER (NSH)