Section 12 in The Punjab Sugarcane (Regulation of Purchase and Supply) Rules, 1958
12. Minimum price.
(1)An occupier or agent or purchasing agent or any person employed by him shall not purchase cane for a factory or pay for it at a price below the minimum price, of any, fixed by law for the time being in force.(2)The minimum price payable for cane shall be per standard maund of 82.2/7 ibs. avoir dapois.
