Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 23 in Madhu Babu Pension Yojana Rules, 2008

23. Collector as Final Authority.

- The Collector shall be the supervisory authority in the district. He shall have powers to direct stoppage of payment of pension under the Scheme if in any case, it was sanctioned on mistaken ground or, if the conditions for grant of pension no longer exist or any irregularity was committed in sanction.