Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Assam - Subsection

Section 46(9) in Assam General Sales Tax Act, 1993

(9)The driver of the goods vehicle or boat shall on demand by the said officer, produce for inspection his driving licences.