Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 35 in The M.P. Shakari Krishi Aur Gramin Vikas Bank Adhiniyam 1999 35. Appointment of Sale Officer. - The Registrar may appoint Sale Officer for the purpose of conducting sales under this Act.
