Supreme Court - Daily Orders
Shailendra Kumar Singh vs Union Of India Ministry Of Home Affairs on 6 July, 2018
Bench: Rohinton Fali Nariman, Indu Malhotra
ITEM NO.14 COURT NO.9 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 16766/2018
(Arising out of impugned final judgment and order dated 30-11-2016
in LPA No. 132/2016 passed by the High Court Of Judicature At
Patna)
SHAILENDRA KUMAR SINGH Petitioner(s)
VERSUS
UNION OF INDIA MINISTRY OF HOME AFFAIRS & ORS. Respondent(s)
( IA No.74859/2018-CONDONATION OF DELAY IN FILING and IA
No.74863/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
)
Date : 06-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Varinder Kumar Sharma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice on the application for condonation of delay as well as on the special leave petition.
(SHASHI SAREEN) (SAROJ KUMARI GAUR)
AR CUM PS BRANCH OFFICER
Signature Not Verified
Digitally signed by
SHASHI SAREEN
Date: 2018.07.07
10:51:47 IST
Reason: