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Supreme Court - Daily Orders

Shailendra Kumar Singh vs Union Of India Ministry Of Home Affairs on 6 July, 2018

Bench: Rohinton Fali Nariman, Indu Malhotra

     ITEM NO.14                            COURT NO.9               SECTION XVI

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 16766/2018

     (Arising out of impugned final judgment and order dated 30-11-2016
     in LPA No. 132/2016 passed by the High Court Of Judicature At
     Patna)

     SHAILENDRA KUMAR SINGH                                          Petitioner(s)

                                                  VERSUS

     UNION OF INDIA MINISTRY OF HOME AFFAIRS & ORS.                  Respondent(s)

     ( IA No.74859/2018-CONDONATION OF DELAY IN FILING and IA
     No.74863/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     )

     Date : 06-07-2018 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                         HON'BLE MS. JUSTICE INDU MALHOTRA


     For Petitioner(s)             Mr. Varinder Kumar Sharma, AOR


     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Delay condoned.

Issue notice on the application for condonation of delay as well as on the special leave petition.





     (SHASHI SAREEN)                                            (SAROJ KUMARI GAUR)
       AR CUM PS                                                  BRANCH OFFICER
Signature Not Verified

Digitally signed by
SHASHI SAREEN
Date: 2018.07.07
10:51:47 IST
Reason: