Delhi High Court - Orders
Binod Kumar Mantri vs Income Tax Officer, Ward 36(1), Delhi on 14 December, 2021
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~48, 49, 51, 53, 55 to 60, 62, 64, 67, 69 to71, 73 & 75
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14204/2021
BINOD KUMAR MANTRI ..... Petitioner
Through Mr.Amit Kaushik, Adv.
versus
INCOME TAX OFFICER, WARD 36(1), DELHI ..... Respondent
Through Mr.Kunal Sharma, Sr. SC.
(49) W.P.(C) 14205/2021
BABITA SHARMA ..... Petitioner
Through Mr.Satyen Sethi, Mr.Arta Trana
Panda, Advs.
versus
INCOME TAX OFFICER & ORS. ..... Respondent
Through Mr.Ruchir Bhatia, Sr. SC.
(51) W.P.(C) 14207/2021
M2K ENTERTAINMENT PVT. LTD. ..... Petitioner
Through Mr.Naresh Jain, Mr.Alok Kumar,
Advs.
versus
UNION OF INDIA & ORS. ..... Respondent
Through Mr.Rishabh Sahu, Central Govt. Sr.
Counsel for R-1.
Ms.Vibhooti Malhotra, Sr. SC.
(53) W.P.(C) 14210/2021
KHETERPAL HOTELS PVT. LTD. ..... Petitioner
Through Mr.Aditya Dewan, Mr.Aditya Hooda,
Mr.Sahil Chandra, Mr.Vivek
Chandra, Advs.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:17.12.2021
17:49:05
versus
UNION OF INDIA & ORS. ..... Respondent
Through Mr.Abhishek Maratha, Sr. SC with
Mr.S.C.Pratyaksh Gupta, Jr.SC.
(55) W.P.(C) 14212/2021
ARUN KUMAR -HUF ..... Petitioner
Through Mr.Ved Jain, Ms.Richa Mishra, Advs.
versus
INCOME TAX OFFICER, WARD 35(1), DELHI & ORS.
..... Respondents
Through Mr.Siddharth Khatana, Sr. Panel
counsel for R-4/UOI.
Mr.Sanjay Kumar, Mr.Easha
Kadiyan, Adv. for IT Deptt.
(56) W.P.(C) 14213/2021
JASMEET SINGH KATHURIA ..... Petitioner
Through Mr.Sanat Kapoor, Mr. Sahil Kumar &
Mr.Tarun Chanana, Advs.
versus
INCOME TAX OFFICER, WARD 59(3), DELHI & ANR.
..... Respondents
Through Mr.Abhishek Maratha, Sr. SC with
Mr.S.C.Pratyaksh Gupta, Jr.SC for R-
1-2.
(57) W.P.(C) 14214/2021
AADHAR TOURS AND TRAVELS PVT. LTD. ..... Petitioner
Through Mr.Naresh Jain, Mr.Alok Kumar,
Advs.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:17.12.2021
17:49:05
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Shashank Bajpai, Sr. Panel
counsel, Mr.Utsav Saxena,
Ms.Aashna Mehra, Advs. for R-1.
Mr.Sanjay Kumar, Mr.Easha
Kadiyan, Adv. for IT Deptt.
(58) W.P.(C) 14215/2021
M2K ENTERTAINMENT PVT. LTD. ..... Petitioner
Through Mr.Naresh Jain, Mr.Alok Kumar,
Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Rajendra Sahu, Central Govt. Sr.
Counsel for R-1.
Ms.Vibhooti Malhotra, Sr. SC.
(59) W.P.(C) 14216/2021
JOSHITA EXIM PVT. LTD. ..... Petitioner
Through Dr. Rakesh Gupta, Mr. Somil
Agarwal, Adv. Mr.R.K.Bhardwaj,
Mr.Anshul Mittal, Advs.
versus
INCOME TAX OFFICER, WARD 13(3), DELHI & ORS.
..... Respondents
Through Ms.Vibhooti Malhotra, Sr. SC.
(60) W.P.(C) 14217/2021
ASHA SINGH ..... Petitioner
Through Mr.Sumit K.Batra, Ms.Bandana
Grover, Mr.Manish Khurana, Advs.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:17.12.2021
17:49:05
versus
INCOME TAX OFFICER CIRCLE 52(1) DELHI & ANR.
..... Respondents
Through Mr.Sanjay Kumar, Mr.Easha
Kadiyan, Adv. for IT Deptt.
(62) W.P.(C) 14228/2021
PRAVEEN JAIN HUF ..... Petitioner
Through Mr.Rohit Tiwari, Mr.R.K.Ahuja,
Advs.
versus
INCOME TAX OFFICER, WARD 58(3), DELHI & ANR.
..... Respondents
Through Mr.Ajit Sharma, Sr. SC.
(64) W.P.(C) 14230/2021
MALA PETROCHEMICALS AND POLYMERS ..... Petitioner
Through Mr.Bankim Garg, Mr.Nikhil Goyal,
Advs.
versus
UNION OF INDIA & ORS. ..... Respondent
Through Mr.Sanjay Kumar, Mr.Easha
Kadiyan, Adv. for IT Deptt.
(67) W.P.(C) 14237/2021
AIR CHARTER SERVICS PVT. LTD. ..... Petitioner
Through Mr.Ved Jain, Ms.Richa Mishra, Advs.
versus
ASSISTANT COMMISSIONER OF, CIRCLE 1(1) & ORS.
..... Respondents
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:17.12.2021
17:49:05
Through Mr.Awadhesh Kr.Singh, Adv. for R4.
Mr.Zoheb Hossain, Sr. SC.
(69) W.P.(C) 14239/2021
BUNIYAD BUILDERS PVT. LTD. ..... Petitioner
Through Mr.Nitin Gulati, Adv.
versus
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE -4(2),
DELHI & ANR. ..... Respondents
Through Mr.Kunal Sharma, Sr. SC with
Ms.Zehra Khan, Jr.SC with
Mr.Shubhendu Bhattacharyya, Advs.
(70) W.P.(C) 14241/2021
MANMEET SINGH KATHURIA ..... Petitioner
Through Mr.Sanat Kapoor, Mr.Sahil Kumar
& Tarun Chanana, Advs.
versus
INCOME TAX OFFICER, WARD 59-3, DELHI & ANR.
..... Respondents
Through Mr.Abhishek Maratha, Sr. SC with
Mr.Pratyaksh Gupta, Jr.SC for R-2-3.
(71) W.P.(C) 14242/2021
KRBL LIMITED ..... Petitioner
Through Mr.S.K.Dash, Adv.
versus
DCIT, CENTRAL CIRCLE -19 & ORS. ..... Respondents
Through Mr.P.S.Singh, Sr. Panel counsel, UOI.
Mr.Zoheb Hossain, Sr. SC.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:17.12.2021
17:49:05
(73) W.P.(C) 14244/2021
GEETA BAHEL ..... Petitioner
Through Ms.Surbhi Chandra, Adv.
versus
INCOME TAX OFFICER, WARD NO.36(1) & ANR.
..... Respondents
Through Mr.Zoheb Hossain, Sr. SC.
(75) W.P.(C) 14267/2021
ASHWINI SINGH ..... Petitioner
Through Mr.Ruchesh Sinha, Adv.
versus
INCOME TAX OFFICER, WARD 30(1) & ORS. ..... Respondents
Through Mr.Naginder Benipal, Sr. Panel
counsel, UOI with Mr.S.Harjeet
Singh Sachdeva, Advs.
Mr.Abhishek Maratha, Sr. SC with
Mr.S.C.Pratyaksh Gupta, Jr.SC.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 14.12.2021 CM 44812/2021 in WP(C) 14204/2021 CM 44814/2021 in WP(C) 14205/2021 CM 44816/2021 in WP(C) 14207/2021 CM 44824/2021 in WP(C) 14212/2021 CM 44826/2021 in WP(C) 14213/2021 CM 44828/2021 in WP(C) 14214/2021 CM 44830/2021 in WP(C) 14215/2021 CM 44832/2021 in WP(C) 14216/2021 CM 44834/2021 in WP(C) 14217/2021 Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:17.12.2021 17:49:05 CMs 44881-82/2021 in WP(C) 14228/2021 CM 44885/2021 in WP(C) 14230/2021 CM 44894/2021 in WP(C) 14237/2021 CM 44905/2021 in WP(C) 14239/2021 CM 44909/2021 in WP(C) 14241/2021 CM 44911/2021 in WP(C) 14242/2021 CM 44914/2021 in WP(C) 14244/2021 CM 44956/2021 in WP(C) 14267/2021 Allowed, subject to all just exceptions. The applications stand disposed of. W.P.(C) No.14204/2021 & CM 44811/2021 W.P.(C) No.14205/2021 & CM 44813/2021 W.P.(C) No.14207/2021 & CM 44815/2021 W.P.(C) No.14210/2021 & CM 44820/2021 W.P.(C) No.14212/2021 & CM 44823/2021 W.P.(C) No.14213/2021 & CM 44825/2021 W.P.(C) No.14214/2021 & CM 44827/2021 W.P.(C) No.14215/2021 & CM 44829/2021 W.P.(C) No.14216/2021 & CM 44831/2021 W.P.(C) No.14217/2021 & CM 44833/2021 W.P.(C) No.14228/2021 & CM 44880/2021 W.P.(C) No.14230/2021 & CM 44884/2021 W.P.(C) No.14237/2021 & CM 44893/2021 W.P.(C) No.14239/2021 & CM 44904/2021 W.P.(C) No.14241/2021 & CM 44908/2021 W.P.(C) No.14242/2021 & CM 44910/2021 W.P.(C) No.14243/2021 & CM 44912/2021 W.P.(C) No.14244/2021 & CM 44913/2021 W.P.(C) No.14267/2021 & CM 44955/2021 Learned counsel for the parties state that as the impugned notices in the present batch of matters had been issued post 1st April, 2021, the present matters would be governed by the judgment to be pronounced by this Court in W.P.(C) No.6176/2021.
Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:17.12.2021 17:49:05To await the judgment in the said matter, list on 16th December, 2021.
MANMOHAN, J NAVIN CHAWLA, J DECEMBER 14, 2021 RN Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:17.12.2021 17:49:05