Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Tamilnadu - Subsection Section 19(a) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987 (a)to review, from time to time, the broad policies and programmes of the University and to suggest measures for the improvement and development of the University;
