Section 16(1)(iii) in U.P. Information Department Film Photo Unit Service Rules, 1993

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State of Uttar Pradesh - Subsection

Section 16(1)(iii) in U.P. Information Department Film Photo Unit Service Rules, 1993

(iii)two officers nominated by the appointing authority one of whom shall be an officer belonging to backward class. If such suitable officers are not available in his department, such suitable officers shall on the request of the appointing authority be nominated by the District Magistrate and on his failure to do so, by reason of non-availability of suitable officers, such officers shall be nominated by the Divisional Commissioner.

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State of Uttar Pradesh - Subsection

Section 16(1)(iii) in U.P. Information Department Film Photo Unit Service Rules, 1993