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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of West Bengal - Subsection

Section 44(2) in New Town, Kolkata Development Authority Act, 2007

(2)The Development Authority shall cause all public Streets vested in the Development AuthoritY to be levelled, metalled, paved, channelled or altered or repaired, widened, extended or otherwise improved or Cause the soil thereof to be raised, lowered or altered and may place and repair fences and posts for the safety of pedestrians.