Himachal Pradesh High Court
Balbir Singh vs . Dhani Ram & Ors. on 15 June, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Balbir Singh Vs. Dhani Ram & Ors.
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RSA No. 619/200915.06.2023 Present: Mr. Abhishek Verma, Advocate, for the appellant.
Mr. Aman Kumar, Advocate vice Mr. T.S. Chauhan, Advocate, for respondent No.1. Mr. Shubham Sood, Advocate, for respondents No.2 and 3.
Mr. Y.P.S. Dhaulta, Mr. Rupinder Singh, Additional Advocates General with Mr. Sumit Sharma and Ms. Seema Sharma, Deputy Advocate General, for respondent No.5.
As prayed for, list on 17.07.2023.
Jyotsna Rewal Dua Judge 15th June, 2023(Rohit) ::: Downloaded on - 15/06/2023 20:34:11 :::CIS