Gujarat High Court
Girishchandra vs Speaker on 26 April, 2011
Author: D.H.Waghela
Bench: D.H.Waghela
Gujarat High Court Case Information System
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MCA/1217/2011 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
MISC.CIVIL
APPLICATION No. 1217 of 2011
In
LETTERS
PATENT APPEAL No. 1071 of 2001
In
SPECIAL
CIVIL APPLICATION No. 1707 of 1986
======================================
GIRISHCHANDRA
A PANDYA - Applicant
Versus
SPEAKER
& 1 - Opponents
======================================
Appearance
:
MR
JT TRIVEDI for Applicant.
None for Opponent No. 1.
GOVERNMENT
PLEADER for Opponent No. 2.
======================================
CORAM
:
HONOURABLE
MR.JUSTICE D.H.WAGHELA
and
HONOURABLE
MR.JUSTICE K.A.PUJ
Date
: 26/04/2011
ORAL ORDER
(Per : HONOURABLE MR.JUSTICE D.H.WAGHELA) The application is allowed by consent and the original Letters Patent Appeal No.1071 of 2001 is restored to the file. It may be listed for hearing on 17.06.2011.
Sd/-
[D. H. WAGHELA, J.] Sd/-
[K. A. PUJ, J.] Savariya Top