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Gujarat High Court

Girishchandra vs Speaker on 26 April, 2011

Author: D.H.Waghela

Bench: D.H.Waghela

   Gujarat High Court Case Information System 

  
  
    

 
 
    	      
         
	    
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MCA/1217/2011	 1/ 1	ORDER 
 
 

	

 

IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
 

 


 

MISC.CIVIL
APPLICATION No. 1217 of 2011
 

In


 

LETTERS
PATENT APPEAL No. 1071 of 2001
 

In


 

SPECIAL
CIVIL APPLICATION No. 1707 of 1986
 

======================================
 

GIRISHCHANDRA
A PANDYA - Applicant
 

Versus
 

SPEAKER
& 1 - Opponents
 

====================================== 
Appearance
: 
MR
JT TRIVEDI for Applicant. 
None for Opponent No. 1.  
GOVERNMENT
PLEADER for Opponent No. 2.  
======================================
 
	  
	 
	  
		 
			 

CORAM
			: 
			
		
		 
			 

HONOURABLE
			MR.JUSTICE D.H.WAGHELA
		
	
	 
		 
			 

 

			
		
		 
			 

and
		
	
	 
		 
			 

 

			
		
		 
			 

HONOURABLE
			MR.JUSTICE K.A.PUJ
		
	

 

 
 


 

Date
: 26/04/2011 
ORAL ORDER 

(Per : HONOURABLE MR.JUSTICE D.H.WAGHELA) The application is allowed by consent and the original Letters Patent Appeal No.1071 of 2001 is restored to the file. It may be listed for hearing on 17.06.2011.

Sd/-

[D. H. WAGHELA, J.] Sd/-

[K. A. PUJ, J.] Savariya     Top