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[Cites 0, Cited by 0] [Section 121] [Entire Act]

State of Tamilnadu - Subsection

Section 121(i) in Tamil Nadu Educational Inspection Code

(i)All remarks should be concise, clear, definite, courteous and in the vernacular with which the headmaster is best acquainted (see Appendix 7). To convey much information clearly in a few words should be the aim of each officer.