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Supreme Court - Daily Orders

Rayapati Sambasiva Rao vs Uoi on 6 March, 2014

Author: Chief Justice

Bench: Chief Justice

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ITEM NO.MM-3                   COURT NO.1             SECTION PIL


              S U P R E M E     C O U R T   O F    I N D I A
                             RECORD OF PROCEEDINGS

                      WRIT PETITION (CIVIL) NO.225 OF 2014


RAYAPATI SAMBASIVA RAO & ANR                          Petitioner(s)

                   VERSUS

UOI & ORS                                             Respondent(s)

(With office report)

WITH W.P.(C) No.218 of 2014
W.P.(C) No.219 of 2014
W.P.(C) No.222 of 2014
W.P.(C) No.223 of 2014
W.P.(C) No.224 of 2014
W.P.(C) No.228 of 2014
W.P.(C) No.232 of 2014


Date: 06/03/2014    These Petitions were MENTIONED today.


CORAM :
                  HON’BLE THE CHIEF JUSTICE
                  HON’BLE MR. JUSTICE RANJAN GOGOI
                  HON’BLE MR. JUSTICE N.V. RAMANA


For Petitioner(s)
                       Mr. Annam D.N. Rao, AOR

                            Mr. A. Venayagam Balan, AOR

For Respondent(s)
                       Caveator-In-Person


             UPON being mentioned the Court made the following
                                 O R D E R

List these matters along with W.P.(C) No.161 of 2014, which is listed tomorrow (07.03.014) before the appropriate Bench.

|(Chetan Kumar)                              | |(Savita Sainani)                  |
|Court Master                                | |Assistant Registrar               |