Supreme Court - Daily Orders
Rayapati Sambasiva Rao vs Uoi on 6 March, 2014
Author: Chief Justice
Bench: Chief Justice
,
ITEM NO.MM-3 COURT NO.1 SECTION PIL
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) NO.225 OF 2014
RAYAPATI SAMBASIVA RAO & ANR Petitioner(s)
VERSUS
UOI & ORS Respondent(s)
(With office report)
WITH W.P.(C) No.218 of 2014
W.P.(C) No.219 of 2014
W.P.(C) No.222 of 2014
W.P.(C) No.223 of 2014
W.P.(C) No.224 of 2014
W.P.(C) No.228 of 2014
W.P.(C) No.232 of 2014
Date: 06/03/2014 These Petitions were MENTIONED today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE RANJAN GOGOI
HON’BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s)
Mr. Annam D.N. Rao, AOR
Mr. A. Venayagam Balan, AOR
For Respondent(s)
Caveator-In-Person
UPON being mentioned the Court made the following
O R D E R
List these matters along with W.P.(C) No.161 of 2014, which is listed tomorrow (07.03.014) before the appropriate Bench.
|(Chetan Kumar) | |(Savita Sainani) | |Court Master | |Assistant Registrar |