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Union of India - Section

Section 10 in The Mines Rescue Rules, 1985

10. Qualifications, experience, etc., of rescue room incharge

.-No person shall be appointed as rescue room incharge unless he-
(i)is a rescue trained person;
(ii)has 3 years practical experience of belowground work in mines; and
(iii)holds a Manager's, Overman's or Foreman's Certificate of a type not restricted to opencast workings.