Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Punjab - Subsection Section 11(2) in The Central Sales Tax (Registration and Turnover) Rules, 1957 (2)Omitted by GSR 1362, Notification No. F-8/23/69 St. dated 9th June, 1969.[Provisions of Rule 11(2) enacted in section 8-A of the Act]
