Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(v) in The Orissa Ayurvedic Medicine Act, 1960

(v)"Faculty" means the State Faculty of Ayurvedic Medicine established under Section 4;