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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 66(1)(b) in The Jammu and Kashmir Sale of Goods Act, 1996 (1939 A.D.)

(b)any legal proceedings or remedy in respect of any such right, title interest obligation or liability, or