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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Karnataka - Subsection

Section 9(3) in Karnataka Ground Water (Regulation and Control of Development and Management) Act, 2011

(3)The Administrative expenses of the Authority including the salaries and allowances and pension payable to the officers and staff of the Authority, if any, shall be defrayed out of the fund of the Authority.