Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(2) in The Merchant Shipping (Distressed Seamen) Rules, 1960 (2)Every applicant under sub-rule (1) shall also fill in and sign an affidavit in form 'A' before the Indian Consular officer.
