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[Cites 0, Cited by 2] [Section 25(2)] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(2)(b) in The Orissa Grama Panchayats Act, 1964

(b)has failed to attend three consecutive ordinary meetings held during a period of four months commencing with effect from the date of the last meeting which he has failed to attend ; or